Citation : 2023 Latest Caselaw 3150 Cal
Judgement Date : 2 May, 2023
9 02.05.2023
rrc
FAT 197 of 2022 with IA No. CAN 1 of 2022 with IA No. CAN 2 of 2022
(Birsha Oraon Vs. Krishna Sardar)
Mr. Saptarshi Chakraborty ..... For the appellant
The present appeal has been preferred challenging a
judgment dated 30th April, 2022 passed in Matrimonial
Suit No. 324 of 2019.
The matter is released from our list as this Court
does not have the determination to hear the same.
(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)
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