Malay Roy vs Sandip Biswas
2023 Latest Caselaw 3111 Cal

ab 01.05.2023. W.P.C.R.C. 144 of 2022 Ct. In 759 WPA 6918 of 2019

Malay Roy Vs.

Sandip Biswas

Mr. Ranjit Kr. Jaiswal Mr. Nandalal Prodhan Mr. Indrani Chakraborty ...For the petitioner.

Mr. Sirsanya Bandopadhyay Mr. Arka Kumar Nag Mr. Deboleena Ghosh ...For the Municipality.

Learned counsel appearing for the alleged

contemnors hands up the affidavit showing compliance

of the judgment and order dated 14th August, 2019 on

behalf of the Raiganj Municipality. A copy of the same

has been given to the learned Counsel appearing for the

applicant at Court.

Learned Counsel appearing for the applicant

prays leave to go through the compliance report.

Let this matter again appear in the list on

8th May, 2023.

(Rajarshi Bharadwaj, J.)