Citation : 2023 Latest Caselaw 1244 Cal/2
Judgement Date : 19 May, 2023
OD-16
EC/348/2022
IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE
RELIABLE ROAD WINGS PVT. LTD.
-VERSUS-
BEVCON WAYORS PVT. LTD. AND ORS.
BEFORE The Hon'ble Justice AJOY KUMAR MUKHERJEE Date: 19th May, 2023
APPEARANCE:
Mr. Abhishejk Sikdar, Adv.
Ms. S. Dey, Adv.
...for award-holder.
The court: A copy of the order passed by NCLT,
Hyderabad, Bench-I, dated 3rd May, 2023 produced in Court is
taken on record.
Learned counsel appearing on behalf of the judgment-
debtor submits that in view of the order passed by NCLT,
Hyderabad, Bench-I, the case may be adjourned till one week
after the summer vacation.
In view of the above, let the matter appear on 14th
June, 2023.
(AJOY KUMAR MUKHERJEE, J.)
A/s.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!