Aditya Birla Finance Limited vs Aditya Khaitan And Ors
2023 Latest Caselaw 1240 Cal/2

OD-15 EC/344/2022 IA No.GA/1/2022 GA/2/2023

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

ADITYA BIRLA FINANCE LIMITED

-VERSUS-

ADITYA KHAITAN AND ORS.

BEFORE The Hon'ble Justice AJOY KUMAR MUKHERJEE Date: 19th May, 2023

APPEARANCE:

Mr. Rohit Das, Adv.

Ms. Shrayashee Das, Adv. ...for award-holder.

Mr. Abhrajit Mitra, Sr. Adv. Mr. Ritoban Sarkar, Adv. Mr. Sushorit Dutt Majumdar, Adv. Ms. Pubali Sinha Chowdhury, Adv.

...for the award-debtor.

The court: Learned counsel appearing for both the

parties submit that talk of settlement is going on between

the parties and seeks for an accommodation.

Let the matter appear two weeks after the summer

vacation. The undertaking given by the judgment-debtor nos.1

to 7 shall continue till the next date of hearing.

(AJOY KUMAR MUKHERJEE, J.)

A/s.