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Mohammed Faisal Ekram vs Kazi Reazaur Rahaman
2023 Latest Caselaw 1238 Cal/2

Citation : 2023 Latest Caselaw 1238 Cal/2
Judgement Date : 19 May, 2023

Calcutta High Court
Mohammed Faisal Ekram vs Kazi Reazaur Rahaman on 19 May, 2023

OD-26

EC/181/2023 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

MOHAMMED FAISAL EKRAM VERSUS KAZI REAZAUR RAHAMAN

BEFORE The Hon'ble Justice AJOY KUMAR MUKHERJEE Date: 19TH MAY, 2023

APPEARANCE Mr. Sarosij Dasgupta, Adv Ms. Saheli Bose, Adv.

....for the decree-holder Mr. Shamit Sanyal, Adv. Mr. Sabyasachi Roy, Adv. ...for the judgment debtor

The Court: Learned counsel, appearing on behalf of the decree-

holder, seeks for an order in terms of prayer 10(i) of the Tabular Statement.

Learned counsel appearing on behalf of the judgment-debtor

seeks for an accommodation.

Let the matter appear one week after summer vacation.

(AJOY KUMAR MUKHERJEE, J.)

akg/

 
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