Citation : 2023 Latest Caselaw 1237 Cal/2
Judgement Date : 19 May, 2023
OCD 13
ORDER SHEET
EC/231/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
SMIFS LTD
VS
CASTLE DISTRIBUTION PVT LTD
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 19th May, 2023.
Appearance:
Mr. Swatarup Banerjee, Adv.
Mr. Rajib Mullick, Adv. Mr. Sariful Haque, Adv. Ms. Sonia Mukherjee, Adv.
Ms. Arunima Lala, Adv. Mr. Triptimoy Talukdar, Adv.
The Court: Let this matter be fixed for Examination of Judgment Debtors
on 16th June, 2023.
(SHEKHAR B. SARAF, J.)
sp/
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