Blue Star Limited vs Rahul Saraf
2023 Latest Caselaw 1214 Cal/2

OD 18


                               ORDER SHEET
                                AP/852/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                              BLUE STAR LIMITED
                                     VS
                                RAHUL SARAF



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 18th May, 2023.




                                                                       Appearance:
                                                            Mr. Avishek Guha, Adv.
                                                        Mr. Sourajit Dasgupta, Adv.
                                                            Mrs. Debarati Das, Adv.
                                                                 ...for the petitioner

                                                               Mr. Pranit Bag, Adv.
                                                                Ms. Riti Basu, Adv.
                                                               Ms. Piyali Pan, Adv.
                                                          Mr. Sayan Banerjee, Adv.
                                                               ...for the respondent

The Court: Heard counsel appearing on behalf of the parties. Judgment is

reseved.

(SHEKHAR B. SARAF, J.) B.Pal