Sravasti Udyog Viniyog Pvt. Ltd vs Arun Rice Mill And Ors
2023 Latest Caselaw 1208 Cal/2

ODC-7
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            (COMMERCIAL DIVISION)
                              IA NO.GA 2 OF 2023
                                      IN
                                CS 152 OF 2022
                              IN THE MATTER OF:
                      SRAVASTI UDYOG VINIYOG PVT. LTD.
                                      VS
                           ARUN RICE MILL AND ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 17th May, 2023.

Appearance:-

Mr. Pradeep Kr. Jewrajka, Adv.

Ms.Pooja Jewrajka, Adv.

For plaintiff

THIS COURT: Affidavit of service filed in Court today is taken on record.

It appears from the affidavit of service that the defendants respectively

being the partnership firm and two of their partners have been duly served.

However, none of the defendants are represented.

This is an application, inter alia, for judgment upon admission. The matter

requires to be heard on affidavits. Without waiting for the defendants'

appearance in order to avoid delay, directions for filing of affidavits are given to

expedite the matter.

Affidavit-in-opposition be filed by 16th June, 2023; reply, if any, be filed by

29th June, 2023. Let this matter appear under the heading "Adjourned Motion" in

the monthly list of July 2023.

The plaintiff shall communicate this order to each of the defendants and

file affidavit of service to that effect on the next date.

(ARINDAM MUKHERJEE, J.)

sb.