Usha Martin Limited vs Til Limited
2023 Latest Caselaw 1206 Cal/2

ODC-9
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE
                           (COMMERCIAL DIVISION)

                                IA NO.GA 1 OF 2023
                                         IN
                                   CS 18 OF 2023
                                IN THE MATTER OF:
                               USHA MARTIN LIMITED
                                         VS
                                    TIL LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 17th May, 2023.

Appearance:-

Mr. Aniruddha Mitra, Adv.

Mr. Gaurav Purkayastha, Adv.

Ms. Sushmita Choudhury, Adv.

For plaintiff Mr. Vishwarup Acharyya, Adv.

For defendant

THIS COURT: Affidavit of service filed in Court today is taken on record.

This is an application, inter alia, for judgment upon admission coupled

with a prayer for attachment before judgment.

After hearing the parties, it appears that the matter requires further

scrutiny, which is possible only after filing of affidavits.

Affidavit-in-opposition be filed by 16th June, 2023; reply, if any, be filed by

28th June, 2023. Let this matter appear in the monthly list of July 2023 under

the heading "Adjourned Motion".

(ARINDAM MUKHERJEE, J.)

sb.