Amiya Chorone Roquittee Alias ... vs Hitendra Damani & Ors
2023 Latest Caselaw 1202 Cal/2

OD-5
                                 ORDER SHEET

                           IA No.GA 3 of 2023
                                   IN
                             CS 307 of 2022
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


         AMIYA CHORONE ROQUITTEE ALIAS AMIYA CHARAN RAKSHIT
                              VS
                       HITENDRA DAMANI & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 17th May, 2023.


                             Mr. Shuvasish Sengupta, Mr. Meghnath Dutta, Mr. Rajesh
                                                  Upadhyay, Advocates for petitioner.
                  Mr. Budhadeb Ghoshal, Mr. Anirudh Poddar, Mr. Dhiraj Kr. Gupta, Mr.
                                             Swarup Saha, Advocates for respondents.

The Court : Affidavit of service filed in Court today is taken on record.

This is an application for judgment upon admission in a suit for

recovery of possession. The matter requires to be heard on affidavits.

Let affidavit-in-opposition be filed by 16th June, 2023; reply thereto, if

any, be filed by 28th June, 2023. Let this matter appear in the monthly list

of July, 2023 under the heading 'Adjourned Motion'.

(ARINDAM MUKHERJEE, J.)

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