Omkar Tradecomm Llp And Ors vs Mayank Agarwal And Ors
2023 Latest Caselaw 1172 Cal/2

OD-5
                                 ORDER SHEET

                                  AP/851/2022
                               IA NO: GA/1/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                       OMKAR TRADECOMM LLP AND ORS
                                   VS
                         MAYANK AGARWAL AND ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 11th May, 2023

                                                                       Appearance:
                                                           Mr. Dhruba Ghosh, Adv.
                                                               Mr. Pranit Bag, Adv.
                                                            Mr. Rahul Poddar, Adv.
                                                          Ms. Shrayasi Dhang, Adv.
                                                                 ...for the petitioner

                                                        Mr. Krishnaraj Thaker, Adv.
                                              Ms. Suchismita Ghosh Chatterjee, Adv.
                                                        Mr. Shivam Bhimsaria, Adv.
                                                Mr. Nayantara Bhattacharyya, Adv.
                                                               ...for the respondents

The Court: Time to file notes of arguments is extended till 16th May,

2023.

Hearing concluded. Judgment reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar