Srei Equipment Finance Ltd vs Radha Krishna Construction And ...
2023 Latest Caselaw 1154 Cal/2

ODC 18
                                   ORDER SHEET
                                    EC/15/2023
                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                               COMMERCIAL DIVISION


                           SREI EQUIPMENT FINANCE LTD
                                       VS
                       RADHA KRISHNA CONSTRUCTION AND ORS


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 8th May, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Rajib Mullick, Adv.

Mr. Sariful Haque, Adv.

Ms. Sonia Mukherjee, Adv.

. . .for the award holder.

The Court: By an order dated 13th February, 2023 this Court had directed the

award debtors to file their affidavit of assets within a period of 12 weeks. Till date no

affidavit of assets has been filed.

Accordingly, let warrants of arrest be issued against the award debtor nos.2, 3

and 4.

The jurisdictional Superintendent of Police and the Officer-in-Charge of the local

Police Station are directed to ensure due execution of the warrants of arrest and

production of the judgment debtors before this Court on or before the returnable date.

The warrants of arrest are made returnable fourteen weeks hence.

(SHEKHAR B. SARAF, J.)

sp/