East India Minerals Limited vs The Orissa Minerals
2023 Latest Caselaw 1149 Cal/2

ODC 26

                               ORDER SHEET
                                AP/677/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                       EAST INDIA MINERALS LIMITED
                                    VS
                          THE ORISSA MINERALS
                  DEVELOPMENT COMPANY LIMITED ANDA ANR.




    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 4th May, 2023.

                                                                           Appearance:
                                                           Mr. Jishnu Chowdhury, Adv.
                                                          Mr. Souradeep Banerjee, Adv.
                                                               Ms. Sanjana Sinha, Adv.
                                                                     ...for the petitioner


        The Court: Affidavit-in-reply filed in Court be taken on record.

        This matter was fixed for hearing today by an order dated 5th April, 2023.

Much to the astonishment of this Court, none has appeared on behalf of the

respondent no.1 who had been represented on previous occasions.

Mr. Jishnu Chowdhury, counsel appearing on behalf of the petitioner has

relied on two judgments that are taken on record. Hearing is concluded.

Judgment is reserved.

(SHEKHAR B. SARAF, J.)

B.Pal