R Piyarelall Iron And Steel Pvt. ... vs Ram Prasad Agarwala And Ors
2023 Latest Caselaw 848 Cal/2

ODC-7
                                   EC/176/2021
                           IA NO. GA/1/2022, GA/3/2022
                               GA/4/2023, GA/5/2023

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                              [COMMERCIAL DIVISION]


                      R PIYARELALL IRON AND STEEL PVT. LTD.
                                     -Versus-
                         RAM PRASAD AGARWALA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 31st March, 2023 Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Ratnesh Kr. Rai, Adv.

Mr. Sayantan Das, Adv.

Mr. Vipra Garg, Adv.

...for the award-holder

Mr. Zeeshan Haque, Adv.

Mr. Selim Malik, Adv.

...for the judgment-debtor nos. 1 to 4 and 6

Mr. Debdut Mukherjee, Adv. Mr. Kaushik Banerjee, Adv.

Ms. Sudipta Paul, Adv.

...for the judgment-debtor no. 5

Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv.

...for JSW Ispat

The Court: Heard counsel appearing on behalf of the parties.

Let this matter stand over and shall be taken up on April 11, 2023 for

further hearing.

Parties are directed to file short notes of arguments, if they so desire,

by 6th April, 2023.

Reply filed by the applicant in GA/3/2022 is taken on record.

The award-debtor no. 5 will be present in Court on that date.

Counsel on behalf of the award-debtor no. 5 has also undertaken not

to close any bank accounts until further orders of this Court.

(SHEKHAR B. SARAF, J.)

bp/sg.