Jaishree Steels Private Limited ... vs Shivam Dhatu Udyog Private ...
2023 Latest Caselaw 839 Cal/2

OCD- 5
                              APDT/2/2023
                                  With
                               CS/20/2021
                            IA No.GA/2/2023

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE

             JAISHREE STEELS PRIVATE LIMITED AND ORS.
                             VERSUS
           SHIVAM DHATU UDYOG PRIVATE LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE HARISH TANDON

  The Hon'ble JUSTICE PRASENJIT BISWAS
  Date : 30th March, 2023
 (Commercial Division)
                                                                  Appearance:
                                                   Mr. Suman Kr. Dutt, Adv.
                                                       Mr. K. R. Thaker, Adv.
                                                     Mr. Rohit Banerjee, Adv.
                                                      Mr. Vikash Singh, Adv.
                                              Mr. R. N. Bandopadhyay, Adv.
                                                          ..for the appellants

                                              Mr. Ratnanko Banerji, Sr. Adv.
                                                  Mr. Rishav Banerjee, Adv.
                                                    Mr. Sachin Shukla, Adv.
                                                       Mr. S. Banerjee, Adv.
                                                       ..for the respondents

The Court : Hearing concluded. Judgment reserved.

(HARISH TANDON, J.)

(PRASENJIT BISWAS, J.)

bp.