Vishnu Narayan Kashyap And Anr vs M/S Nano Properties
2023 Latest Caselaw 824 Cal/2

OD-2

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/373/2022
                                IA NO: GA/1/2022

                      VISHNU NARAYAN KASHYAP AND ANR
                                   VS
                           M/S NANO PROPERTIES


BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 29th March, 2023.

Appearance:

Mr. Ariruddha Sinha, Adv.

...for the decree-holders

Mr. Sukrit Mukherjee, Adv. Mr. Meghnad Dutta, Adv.

Mr. Arindam Paul, Adv.

...for the judgment-debtor

The Court:- Heard the learned Counsel appearing on behalf of both the

parties at length.

Let this matter appear on 5th April, 2023 under the heading "Part Heard

Matters" for giving reply on behalf of the judgment-debtor/applicant.

Parties will be at liberty to file their written short notes of arguments on

the next date.

(AJOY KUMAR MUKHERJEE, J.)

S.Bag