Laxmi Pat Surana vs Future Enterprises Limited And ...
2023 Latest Caselaw 814 Cal/2

ODC-29
                                   ORDER SHEET

                                   APO/114/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                              LAXMI PAT SURANA
                                     VS
                     FUTURE ENTERPRISES LIMITED AND ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 28th March, 2023
                                                                          Appearance:
                                                                  Mr. Sakya Sen, Adv.
                                                             Mr. Sunil Kr. Gupta, Adv.
                                                              Mr. Arindam Paul, Adv.
                                                                   ...for the appellant

                                                             Mr. Rishad Medora, Adv.
                                                             Ms. Radhika Misra, Adv.
                                                     Ms. Roshni Deepta Acharya, Adv.
                                                                ...for respondent no.2

The Court: Counsel on behalf of the petitioner-appellant has filed notes

of arguments along with judgments in support of the said arguments. Notes

have already been filed by the respondent herein.

Heard Counsel appearing on behalf of the parties.

Let this matter be listed on 19th April, 2023 at 12.30pm.

(SHEKHAR B. SARAF, J.)

R.Bhar