Prime Hitech Textiles Llp vs Manish Kumar
2023 Latest Caselaw 794 Cal/2

ORDER SHEET
                                                                              OD-8

                         IA No. GA/4/2022
                                 In
                           CS/141/2021
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION


                      PRIME HITECH TEXTILES LLP
                               VERSUS
                           MANISH KUMAR

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date:27th March, 2023.
                                                                       Appearance:
                                                  Mr. Sabyasachi Choudhury, Adv.
                                                      Mr. Neelesh Choudhury, Adv.
                                                       Ms. Anuradha Poddar, Adv.
                                                 Mr. Shounak Mukhopadhyay, Adv.
                                                                   For the plaintiff.

                                                 Mr. Reetobroto Kumar Mitra, Adv.
                                                      Mr. Sankarsan Sarkar, Adv.
                                                            Mrs. Bani Ghosh, Adv.
                                                               For the respondent.

The Court :- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn.