Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2023 Latest Caselaw 787 Cal/2

OD-2
                                       ORDER SHEET
                             IN THE HIGH COURT AT CALCUTTA
                              Ordinary Original Civil Jurisdiction
                                       ORIGINAL SIDE

                                      EC/189/2019
                                   IA NO: GA/3/2022,
                                       GA/4/2022
                               SREEJIT KUMAR TAGORE
                                           VS
                         RADHA KISSEN BHATTER AND 10 OTHERS

BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 24th March, 2023

Appearance:

Mr. Mukul Lahiri, Sr. Adv. Mr. Arjun Mukherjee, Adv. Mr. Durga Prasad Dutta, Adv.

Mr. Souvik Sen, Adv.

Mr. K. C. Das, Adv.

Mr. Sumanta Ganguly, Adv.

..for decree-holder

Mr. Chanchal Kumar Dutta, Adv.

Mr. Rupak Ghosh, Adv.

Mr. Nirmalya Das Gupta, Adv.

Ms. Krishna Mullick, Adv. ..for the judgment debtors

The Court:- GA/3/2022

Heard learned Counsel appearing on behalf of the decree-holder.

GA/4/2022

The affidavit in opposition filed on behalf of the decree-holder is

taken on record. The affidavit in reply filed on behalf of the judgment-debtors is

also taken on record.

Let EC/189/2019 along with GA/3/2022 and GA/4/2022 appear

on 29th March, 2023 for further hearing.

(AJOY KUMAR MUKHERJEE, J.)

D.Ghosh