Citation : 2023 Latest Caselaw 765 Cal/2
Judgement Date : 23 March, 2023
OCD- 2
APOT/38/2023
With
AP/756/2022
IA No.GA/1/2023
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SUPER SMELTERS LTD.
VERSUS
PREDOMINANT ENGINEERS AND CONTRACTORS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
The Hon'ble JUSTICE PRASENJIT BISWAS
Date : 23rd March, 2023
(Commercial Division)
Appearance:
Mr. Joy Saha, Sr. Adv.
Mr. Zeeshan Haque, Adv.
Mr. Ishaan Saha, Adv.
Mr. A. K. Awasthi, Adv.
..for the appellant
Mr. Mainak Bose, Adv.
Mr. Rishabh Karnani, Adv.
Mr. Pratik Shanu, Adv.
Mr. Dubdutta Roychoudhury, Adv.
..for the respondent
The Court : Hearing concluded. Judgment reserved.
(HARISH TANDON, J.)
(PRASENJIT BISWAS, J.)
bp.
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