Asoke Kumar Biswas vs Srri Binod Kumar And Ors
2023 Latest Caselaw 683 Cal/2

                                                                  OD-3


                           CC/77/2022
                           APO/12/2022
                           WPO/2/2022

                IN THE HIGH COURT AT CALCUTTA
                    Special Jurisdiction [Contempt]
                             Original Side


                                   MANAS KUMAR BISWAS @
                                   ASOKE KUMAR BISWAS .
                                       -Versus-
                                   SRRI BINOD KUMAR AND ORS.


                                                             Appearance:
                                                Mr. S.K. Halder, Advocate
                                            Mr. Biswajit Ghosh, Advocate,
                                               Mr. A. K. Sarkar, Advocate
                                                            For Applicant

                                         Mr. Alok Kumar Ghosh, Advocate,
                                         Mr. Subhrangsu Panda, Advocate
                                                               For KMC

BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE

The Hon'ble JUSTICE KAUSIK CHANDA

Date: March 15, 2023.

THE COURT: Affidavit of service filed in Court today be kept with the records.

This contempt application has been taken out for alleged wilful violation of a judgment and order dated March 9,

2022 whereby APO No. 12 of 2022 and the connected application were disposed of.

Mr. Ghosh, learned Advocate appears for alleged contemnor nos. 1, 2 and 3. Let a copy of the contempt application be made available to Mr. Ghosh's junior in course of tomorrow (March 16, 2023).

List this matter once again on April 5, 2023. On that day Mr. Ghosh will come back with appropriate instruction from his clients.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.) dg/