Abhishek Buchasia vs Mohan General Trading Company
2023 Latest Caselaw 681 Cal/2

OD-2

                                 EC/514/2011
                                    WITH
                                 CS/65/2010
                    IA NO. GA/2/2015(Old No. GA/2918/2015)

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                            ABHISHEK BUCHASIA
                                  Versus
                      MOHAN GENERAL TRADING COMPANY


      BEFORE:
      The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : March 15, 2023.

Appearance:

Mr.K. C. Garg, Adv.

Ms. Sunita Agarwal, Adv.

...for the decree-holder

The Court: Learned advocate for the decree-holder seeks accommodation.

None appears on behalf of the judgment-debtor.

In view of the submissions advanced on behalf of the decree-holder, the

matter stands adjourned.

Let the matter appear on 29th March, 2023.

(BIVAS PATTANAYAK, J.)

kc.