Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited
2023 Latest Caselaw 672 Cal/2

OD-1
                                     EC/391/2019
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE



                             STARLITE VYAPAAR PVT. LTD.
                                        VS
                               SAHUL FINANCE LIMITED


BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 15th March, 2023.

Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. B. Sen, Adv.

Mr. Soumyajit Mishra, Adv.

...for plaintiff/decree-holder.

Mr. Dhilon Sengupta, Adv.

...for judgment debtor.

The Court:- The Terms of Settlement filed by the both the parties be taken on

record.

The judgement-debtor today handed over two bank draft being nos. 004526 and

082575 amounting to Rs.2 lakhs and 13 lakhs respectively.

The decree-holder seeks for an accommodation for encashment of the bank draft.

Let this matter appear on 22nd March, 2023 for further orders.

(AJOY KUMAR MUKHERJEE, J.)

SK.