Co-Operative Credit Society vs Rajanvir Singh Kapur And Anr
2023 Latest Caselaw 666 Cal/2

OD 9

                                    CC/40/2022

                        IN THE HIGH COURT AT CALCUTTA
                           Special Jurisdiction (Contempt)
                                  ORIGINAL SIDE

                      THE CALCUTTA TRAMWAYS EMPLOYEES
                         CO-OPERATIVE CREDIT SOCIETY
                                     VS
                        RAJANVIR SINGH KAPUR AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 14th March, 2023.

Appearance:

Mr. Abhishek Bhattacharjee, Adv.

...for the petitioner

The Court: Learned counsel for the petitioner, in his usual fairness, points

out that the judgment has been kept reserved till date by the Division Bench in

an appeal which was preferred against the parent order.

In such view of the matter, let the contempt application stand adjourned

till April 4, 2023.

(SABYASACHI BHATTACHARYYA, J.) B.Pal