Partha Pratim Banerjee And Anr vs Satya Narayan Jaiswal And Ors
2023 Latest Caselaw 599 Cal/2

OD 14


                              ORDER SHEET
                               AP/441/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                     PARTHA PRATIM BANERJEE AND ANR.
                                    VS
                      SATYA NARAYAN JAISWAL AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 1st March, 2023.



                                                                     Appearance:
                                                         Mr. Debnath Ghosh, Adv.
                                                   Mr. Biswaroop Mukherjee, Adv.
                                                              Mr. Avijit Dey, Adv.
                                                              ...for the petitioners

                                                         Mr. Ashim Kr. Roy, Adv.
                                                    Mr. Sutanu Chakrabarti, Adv.
                                                            ...for the respondents

The Court: Heard counsel appearing on behalf of the parties. Judgment

reserved.

(SHEKHAR B. SARAF, J.) B.Pal