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Bla Projects Private Limited vs Damodar Valley Corporation & Ors
2023 Latest Caselaw 2111 Cal

Citation : 2023 Latest Caselaw 2111 Cal
Judgement Date : 29 March, 2023

Calcutta High Court (Appellete Side)
Bla Projects Private Limited vs Damodar Valley Corporation & Ors on 29 March, 2023
29.03.2023
 Ct. 5
 D/L 8
  ab



                                WPA 26117 of 2022

                        BLA Projects Private Limited
                                    -Vs-
                      Damodar Valley Corporation & Ors.


             Mr. Kishore Dutta,
             Mr. Amitesh P. Ray
                                                  ... for the petitioner

             Mr. Anirban Ray,
             Mr. Swarajit Dey
             Ms. Riddhi Jain
                                                    ... for the DVC

             Mr. Shaunak Ghosh
                                          ... for the Union of India




                   Since several judgments cited by the respondent

DVC, list this matter tomorrow, i.e. 30th March, 2023

for learned counsel of the petitioner to distinguish last

of the two judgments.

( Moushumi Bhattacharya, J.)

 
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