Car Chassis Carriers Private ... vs Assistant Commissioner
2023 Latest Caselaw 2105 Cal

29.03.2023
    SL 1
ns/pg Ct.16
                                      MAT 221 of 2023
                                            With
                                   I.A. No.CAN 1 of 2023


                    Car Chassis Carriers Private Limited & Anr.
                                      Vs.
                   Assistant Commissioner, College Street and
                               Sealdah Charge.

               Ms. Priya Sarah Paul            .... for the appellants.


              1.

This matter has been listed under the

caption "To Be Mentioned".

2. It is pointed out by the learned Advocate

for the appellants that in paragraph 5 of the

judgment and order dated 22nd March, 2023, there

are certain inadvertent mistakes. In the 4 th line of

the said paragraph after the words "input tax credit",

the words "and interest" shall be added.

3. Further, in the 6th line of the said

paragraph after the words "electronic credit ledger",

the words "and electronic cash ledger respectively"

shall be added.

4. This order shall form part of the judgment

and order dated 22nd March, 2023 and necessary

corrections be effected.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)