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Samarendra Kumar Biswas vs The State Of West Bengal & Anr
2023 Latest Caselaw 2072 Cal

Citation : 2023 Latest Caselaw 2072 Cal
Judgement Date : 28 March, 2023

Calcutta High Court (Appellete Side)
Samarendra Kumar Biswas vs The State Of West Bengal & Anr on 28 March, 2023

28.03.2023

Court No.35

CRR 168 of 2016 D.Hira With CRAN 10 of 2022

Samarendra Kumar Biswas Vs.

The State of West Bengal & Anr.

Mr. Jayanta Narayan Chatterjee, Mr. Apalak Basu, Ms. Nandini Chatterjee, Mr. Bhaskar Mondal.

... for the petitioner

Mr. Amartha Ghosh, Mr. P. Bera.

... for the OP no. 2

Mr. S.G. Mukherjee, ld. P.P., Mr. Imran Ali, Ms. Debjani Sahu.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

---x---

Digitally signed RAI by RAI

CHATTOP CHATTOPADHYA Y ADHYAY Date: 2023.03.28 16:21:06 +05'30' (Rai Chattopadhyay, J.)

 
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