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Badal Chandra Shit vs State Of West Bengal And Others
2023 Latest Caselaw 2038 Cal

Citation : 2023 Latest Caselaw 2038 Cal
Judgement Date : 27 March, 2023

Calcutta High Court (Appellete Side)

Badal Chandra Shit vs State Of West Bengal And Others on 27 March, 2023

D/L. 25.

March 27, 2023. MNS.

WPA No. 23810 of 2006 + CAN 1 of 2008 (CAN 3516 of 2008) + CAN 2 of 2012 (CAN 11378 of 2012)

Badal Chandra Shit Vs.

State of West Bengal and others

Mr. Subir Sanyal, Mrs. Sumita Sen, Mr. Sutirtha Das

... for the petitioner.

Mr. Sumit Kumar Panja, Mr. Sumit Ray

...for the WBSEDCL.

Arguments are concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

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