Ranjan Bandyopadhyay @ Ranjan ... vs The Bank Of Baroda & Ors
2023 Latest Caselaw 2035 Cal

Item No.03.
27.03.2023.
 suman
  Ct.07.



                                WPA 29790 of 2016

                       Ranjan Bandyopadhyay @ Ranjan Banerjee
                                      -versus
                             The Bank of Baroda & Ors.


                          Mr. Aniket Mitra
                          Mr. Ananda Dulal Sarkar
                                 ..for the petitioner

                          Mr. Apurba Kumar Bandopadhyay
                          Ms. Shagufta Yasmin
                                       ..for the respondent bank

Heard the learned advocates for the petitioner and

the bank.

Hearing stands concluded.

Judgment stands reserved.

On the prayer of the learned advocate for the

respective parties, the parties will be at liberty to file a

short note of argument on or before April 11, 2023.

( Hiranmay Bhattacharyya, J.)