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WPA/681/2015
2023 Latest Caselaw 2034 Cal

Citation : 2023 Latest Caselaw 2034 Cal
Judgement Date : 27 March, 2023

Calcutta High Court (Appellete Side)

WPA/681/2015 on 27 March, 2023

04 27.03.2023 NB Ct. 39 WPA 681 of 2015

Mr. Santanu Chatterjee, Ms. Divya Chatterjee, Mr. Rajendra Kr. Nandi.

...for the petiitoners.

Mr. Chandi Charan De, ld. AGP, Ms. Reshmi Rahaman.

...for the State.

Written notes of arguments filed by the State and

additional written notes of arguments filed by the petitioners are

taken on record.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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