Smt. Kalpana Ruidas & Ors vs The Shriram General Insurance ...
2023 Latest Caselaw 1961 Cal

Citation : 2023 Latest Caselaw 1961 Cal
Judgement Date : 23 March, 2023

Calcutta High Court (Appellete Side)

Smt. Kalpana Ruidas & Ors vs The Shriram General Insurance ... on 23 March, 2023

23.03.2023
Ct. No.237
SL Nos.40
Rup
                                FMA 2124 of 2013
                 IA No: CAN 1 of 2017 (Old No. CAN 4380 of 2017)
                    CAN 2 of 2018 (Old No. CAN 2223 of 2018)

                            Smt. Kalpana Ruidas & Ors.
                                      Vs
                  The Shriram General Insurance Company Ltd.



             Mr. Krishanu Banik.
                          ... For the Appellants/Claimants.

             Mr. Rajesh Singh
                         ... For the respondent no.1/ Insurance Co.

Heard learned advocate appearing on behalf of

both the parties.

Judgment reserved.

(Bibhas Ranjan De, J.)

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