Abhishek Nag vs Punjab National Bank & Ors
2023 Latest Caselaw 1882 Cal

21.03.2023
Item No. 45
Ct. No. 7
PG

                             W.P.A. 7994 of 2021

                                Abhishek Nag
                                  Vs.
                        Punjab National Bank & Ors.


                 Mr. Soumya Majumdar
                 Ms. Sanjukta Dutta.........for the petitioner

                 Mr. Abhishek Banerjee
                 Ms. Parna Roy Choudhury
                 Mr. Avishek Choudhury
                 Ms. Payel Ghosh.............for the respondents/Bank

Heard Mr. Majumdar, learned advocate appearing

for the petitioner and Ms. Roy Choudhury, learned

advocate representing the Punjab National Bank.

Hearing concluded. Judgment stands reserved.

The parties will be at liberty to file a short note of

argument and copies of the decisions, which they seek to

rely in support of their respective cases.

Affidavit in opposition filed in Court today is taken

on record.

(Hiranmay Bhattacharyya, J.)