Cesc Limited vs Appellate Authority U/S 127 Of The
2023 Latest Caselaw 1855 Cal

D/L. 34.
March 20, 2023.
MNS.


                                    WPA No. 7850 of 2016

                                        CESC Limited
                                              Vs.
                              Appellate Authority U/S 127 of the
                                  Electricity Act and others

                          Mr. Subir Sanyal,
                          Mr. Om narayan Rai,
                          Mr. Debanjan Mukherjee

                                       ... for the petitioner.

                          Mr. Debashis Saha,
                          Mr. Moniruzzaman

                                 ...for the private respondents.

Heard learned counsel for the petitioner

extensively.

Learned counsel appearing for the private

respondents commences his argument, but seeks

to distinguish the judgments cited by learned

counsel for the petitioner.

For such limited purpose, the matter is

adjourned and shall next be listed on March 22,

2023.

(Sabyasachi Bhattacharyya, J.)