Nitya Gopal Pal & Anr vs The State Of West Bengal
2023 Latest Caselaw 1853 Cal

20.03.2023

Court No.35

D.Hira

CRA 296 of 2012

Nitya Gopal Pal & Anr.

Vs.

The State of West Bengal

Mr. Apalak Basu, Ms. Snehal Seth.

... for the appellants

Mr. Pravas Bhattacharyya, Mr. Mirza Firoj Ahmed Begg.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

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RAI Digitally signed by RAI CHATTOPA CHATTOPADHYAY Date: 2023.03.20 DHYAY 15:17:26 +05'30' (Rai Chattopadhyay, J.)