Dipak Basak vs Goutam Mukherjee & Ors
2023 Latest Caselaw 1817 Cal

  17.03.2023
Item Nos.06&07
 Court No.32
 Avijit Mitra


                              FA 134 of 2018
                                 with
                 IA No.CAN 1 of 2017 (Old No.CAN 2447 of 2017)
                               Dipak Basak
                                  - Versus -
                           Goutam Mukherjee & ors.
                                 with
                              FAT 262 of 2017

                                Goutam Mukherjee
                                   - Versus -
                                Dipak Basak & ors.



                      Mr. Probal Kumar Mukherjee, Sr. Adv.,
                      Mr. Susenjit Banik,
                      Mr. Mrinal Saha
                                          ....for the appellant in FA 134 of 2018
                                      and for the respondents in FAT 262 of 2017

Mr. Shiba Prasad Mukherjee, Mr. Aniruddha Ganguly ....for the appellant in FAT 262 of 2017 and for the respondents in FA 134 of 2018

As both the above appeals have been preferred

challenging the same judgment and decree, the same are

taken up for analogous hearing.

Heard Mr. Probal Mukherjee, learned senior

advocate appearing for the appellant in FA 134 of 2018

and for the respondents in FAT 262 of 2017.

List the matter for further consideration on 27th

March, 2023.

(Partha Sarathi Chatterjee,J.) (Tapabrata Chakraborty,J.)