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Prativa Sinha & Ors vs The State Of West Bengal & Anr
2023 Latest Caselaw 1775 Cal

Citation : 2023 Latest Caselaw 1775 Cal
Judgement Date : 16 March, 2023

Calcutta High Court (Appellete Side)

Prativa Sinha & Ors vs The State Of West Bengal & Anr on 16 March, 2023

16.03.2023

Court No.35

CRA 550 of 2011 D.Hira

Prativa Sinha & Ors.

Vs.

The State of West Bengal & Anr.

Mr. Saswata Gopal Mukherjee, ld. P.P., Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State

Let the matter be reserved for judgment.

RAI Digitally signed by RAI CHATTOPADHYAY CHATTOPADHYA Date: 2023.03.16 Y 17:04:58 +05'30' (Rai Chattopadhyay, J.)

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