Citation : 2023 Latest Caselaw 1768 Cal
Judgement Date : 16 March, 2023
16.03.2023 Item No.30 Suman Ct.42
CRR 202 of 2022
Tridib Sarkar Vs.
The State of West Bengal and Anr.
Mr. B. K. Bose .for the O.P. No.2
Mr. Rudradipta Nandy, ld. APP Ms. Sonali Das ..for the State
The instant revision is heard. Judgment is
reserved.
The Case Diary is retained.
(Bibek Chaudhuri, J.)
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