Citation : 2023 Latest Caselaw 1733 Cal
Judgement Date : 15 March, 2023
15.03.2023
rpan/22-3
FA 121 of 2022
Putul Patra
- Versus -
Sukumar Patra & Others
With
FAT 18 of 2018
Putul Patra
- Versus -
Nabin Kumar Patra & Others
Mr. Amit Baran Dash,
Ms. Ankana Sarkar
... for the Appellant
[in both the appeals].
Mr. Soumen Kr. Dutta,
Mr. Sabyasachi Bhattacharjee
... for the Plaintiffs/Respondents
[in both the appeals].
The learned advocates appearing for the respective
parties have concluded their arguments. Judgment
reserved.
(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)
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