Citation : 2023 Latest Caselaw 1576 Cal
Judgement Date : 2 March, 2023
02.03.2023 IN THE HIGH COURT AT CALCUTTA ct. 28 CRIMINAL REVISIONAL JURISDICTION sl no. 26 sanjay
CRR 404 of 2020
Mr. Anwar Hossain, Mr. M.F. A. Begg ...for the State.
Mr. Md. Y. Mondal ...for the opposite party no.1.
Nobody appears for the petitioners.
Learned advocate for State produces the status report.
Let it be kept in the record.
Hearing is concluded. Judgment is reserved.
(Ajay Kumar Gupta, J.)
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