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CRR/117/2017
2023 Latest Caselaw 3851 Cal

Citation : 2023 Latest Caselaw 3851 Cal
Judgement Date : 13 June, 2023

Calcutta High Court (Appellete Side)

CRR/117/2017 on 13 June, 2023

13.06.2023

Ct. 39 Amalranjan IN THE HIGH COURT AT CALCUTTA CRIMINAL REVISIONAL JURISDICTION APPELLATE SIDE

CRR 117 of 2017

Re: Santosh Ranjan Saha

Mr. Mrityunjoy Chatterjee Mr. Suvendu Khanra..........for the petitioner

Mr. Bidyut Kr. Roy Mr. Mirza Firoj Ahmed Begg......for the State

Heard both sides lots of arguments along with the

judgments filed by the learned advocate for the petitioner be

kept with the record.

Learned advocate for the State filed a report along

with the death certificate of O.P. 2 Arun Kr. Dey. Let the same

be kept with the record.

Hearing concluded. CAV.

( Uday Kumar,J. )

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