Sri Nemai Chandra Sadhukhan Alias ... vs Sri Badal Das And Ors
2023 Latest Caselaw 3784 Cal

09.06.2023 Sl. 5

Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

C.O. 2724 of 2022

Sri Nemai Chandra Sadhukhan alias Nemai Sadhukhan Vs Sri Badal Das and ors.

Mr. Animesh Paul Ms. Haardikaa Rajdev ...for the petitioner

The matter is put up for necessary

corrections in the cause title part in the

judgment and order dated 19th May, 2023.

The corrected cause title is as under:

Sri Nemai Chandra Sadhukhan alias Nemai Sadhukhan Vs Sri Badal Das and others.

Let necessary corrections be made and

incorporated in the judgment and order dated

19th May, 2023.

( Biswaroop Chowdhury,J. )