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Swarnajit Basu & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 3743 Cal

Citation : 2023 Latest Caselaw 3743 Cal
Judgement Date : 8 June, 2023

Calcutta High Court (Appellete Side)
Swarnajit Basu & Ors vs The State Of West Bengal & Ors on 8 June, 2023

08.06.23

Sws.M WPA 1680 of 2023

Swarnajit Basu & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Dibyendu Chatterjee Mr. Pritam Majumdar ....for the Petitioners

Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Kaushik Chowdhury ...for the W.B.B.P.E

This matter has been filed by 55 writ petitioners.

Appropriate court fees have been paid and the record

thereof is kept on record.

The matter relates to six wrong answer key in TET

2014.

In this respect an Hon'ble Division Bench of this

Court have passed a judgment and order in MAT 1594 of

2018. The writ petitioners' case will be covered by the

said judgment and order.

Hence, nothing remains in this matter to be

adjudicated by this Court.

Therefore, the matter is disposed of with the above

observation.

(Abhijit Gangopadhyay, J.)

 
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