Ct. No. 04 Soma Alias Attreyee ... vs Ab
2023 Latest Caselaw 3674 Cal

Citation : 2023 Latest Caselaw 3674 Cal
Judgement Date : 6 June, 2023

Calcutta High Court (Appellete Side)

Ct. No. 04 Soma Alias Attreyee ... vs Ab on 6 June, 2023

46   06.06.                         SAT 474 of 2015
     2023

     Ct. No. 04   Soma alias Attreyee Dasgupta alias Bera and another
                                          Vs.
         ab
                              Rama Karanji and another.

                                      ---------------------

Mr. Pratick Sardar.

... for the appellants.

In the event the certified copy of the judgment and decree of the trial court is not filed within three weeks from date, the appeal shall stand dismissed.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)

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