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Proloy Kumar Dey & Ors vs Kolkata Municipal Corporation & ...
2023 Latest Caselaw 3645 Cal

Citation : 2023 Latest Caselaw 3645 Cal
Judgement Date : 5 June, 2023

Calcutta High Court (Appellete Side)
Proloy Kumar Dey & Ors vs Kolkata Municipal Corporation & ... on 5 June, 2023
   D/L
Item No. 05
05.06.2023

KOLE

FMA 118 of 2020 With IA CAN 1 of 2018 (Old No. 4190 of 2018)

Proloy Kumar Dey & Ors.

-Vs.-

Kolkata Municipal Corporation & Ors.

Mr. Ekramul Bari, Mr. Tanuja Basak, ... for the appellants.

Mr. Aloke Kr. Ghosh, Mr. Arijit Dey, ... for the KMC.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)

 
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