M/S. Europcell Gmbh vs Statesman Ltd
2023 Latest Caselaw 1370 Cal/2

OD-32
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                IA NO. GA/2/2023
                                 In EC/271/2020

                             M/S. EUROPCELL GMBH
                                      Vs
                                STATESMAN LTD.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th June, 2023 Appearance:

Mr. Shounak Mitra, Adv.

Mr. Rabindra Kr. Mitra, Adv.

Mr. R. K. Khanna, Adv.

The Court:- An adjournment is prayed for on behalf of the decree holder.

The judgment debtor remains unrepresented.

Let this matter appear on 26th June, 2023.

In the meantime, the decree holder is directed to serve a notice on the

judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.) D.Ghosh