Pankaj Kumar Goel vs Ajay Jaiswal
2023 Latest Caselaw 1331 Cal/2

OD-16
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                   EC/363/2018

                               PANKAJ KUMAR GOEL
                                       VS
                                  AJAY JAISWAL


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th June, 2023 Appearance:

Mr. Arnab Chakraborty, Adv.

Ms. Sukalyan Chakraborty, Adv.

The Court:- The decree holder prays for an adjournment on the ground of

unpreparedness.

Let this matter appear in the Monthly List of July, 2023.

In the meantime, the decree holder is directed to serve a notice on the

judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh