Lafarge India Private Limited vs Green Concretex Global Limited
2023 Latest Caselaw 1323 Cal/2

OD-10
                          IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                   EC/1001/2015

                        LAFARGE INDIA PRIVATE LIMITED
                                     VS
                      GREEN CONCRETEX GLOBAL LIMITED

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th June, 2023 Appearance:

Mr. Shoham Sanyal, Adv.

Ms. Ankita Singh, Adv.

The Court:- An adjournment is sought for by the decree holder to rectify

certain formal defects.

As a last chance, let this matter appear on 27th June, 2023.

In the meantime, the decree holder is directed to serve a notice on the

Advocates who had appeared on behalf of the judgment debtor as well as the

judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh