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Indusind Bank Limited vs Dilip Choudhury & Anr
2023 Latest Caselaw 1306 Cal/2

Citation : 2023 Latest Caselaw 1306 Cal/2
Judgement Date : 8 June, 2023

Calcutta High Court
Indusind Bank Limited vs Dilip Choudhury & Anr on 8 June, 2023
OCD-23

                                ORDER SHEET

                              IA NO. GA/4/2023
                                      IN
                                EC/1095/2015

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)


                          INDUSIND BANK LIMITED
                                    VS
                          DILIP CHOUDHURY & ANR.



  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 8th June, 2023

                                                                     Appearance:
                                                       Mr. Pratip Mukherjee, Adv.
                                                          Ms. Srijani Ghosh, Adv.
                                                             ...for the respondent

The Court: No one appears for the applicants/ judgment-debtors.

Prayer (a) evidently contains a wrong description since it is for allowing

the "decree-holder" to deposit a sum of Rs.10 lakhs instead of Rs.20.55 lakhs

within 21 days. The order for such deposit was made by a learned Single Judge

of this Court on 28th March, 2023.

Learned counsel appearing for the respondent in the present

application/ decree-holder submits that there is already an order for warrants

of arrest against the judgment-debtors.

List this matter on 15th June, 2023.

Counsel appearing for the decree-holder is requested to communicate

this order on the judgment-debtors.

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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