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Kotak Mahindra Bank Limited vs Ashok Kumar And Anr
2023 Latest Caselaw 1298 Cal/2

Citation : 2023 Latest Caselaw 1298 Cal/2
Judgement Date : 7 June, 2023

Calcutta High Court
Kotak Mahindra Bank Limited vs Ashok Kumar And Anr on 7 June, 2023
OCD-25

                                     EC/98/2023

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                         KOTAK MAHINDRA BANK LIMITED
                                    Versus
                            ASHOK KUMAR AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : June 7, 2023.

Appearance:

Ms. Shreyasee Das, Adv.

...for the petitioner

The Court: The report of the Registrar, Original Side, dated 3rd April, 2023

filed pursuant to an order passed by a learned Single Judge of this Court on 1st

March, 2023 indicates that the item was delivered on 20th March, 2023.

Since substantial time has passed since then, the petitioner is directed to

serve the necessary material on the award-debtors including the orders passed

by the Court on the judgment-debtors once again.

List this matter after eight weeks, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

kc.

 
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